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[Cites 0, Cited by 0] [Section 109A(1)] [Section 109A] [Entire Act]

State of Rajasthan - Subsection

Section 109A(1)(a) in Rajasthan Goods and Services Tax Rules, 2017

(a)the [Special Commissioner] (Appeals) where such decision or order is passed by the [Additional Commissioner] [Substituted 'Joint Commissioner' by Notification No. F.12(46)FD/Tax/2017-Part-III-199, dated 6.7.2020.];