Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 5 in The Assam Excise Act, 2000 5. Saving of certain enactments. - Nothing contained in this Act shall affect the provisions of the Cantonment Act, 1924, the Sea Customs Act, 1878 (Central Act 8 of 1878), or the Indian Tariff Act, 1894 (Central Act 8 of 1894) or any rule or order made under the said Acts.
