Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(4) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018 (4)The conditions of appointment and service and the powers and duties of such officers and staff shall be such as may be determined by the regulations.
