Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 131 in West Bengal Municipal (Building) Rules, 2007 131. Disconnection of sewer and water line for violation of rule. The Authority reserves the right to disconnect any connection made in violation of the provision made in sub-rule (2) of rule 130.
