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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(j) in The U.P. District Planning Committee Act, 1999

(j)to monitor, evaluate and review progress under the schemes and programmes being implemented in the district under the decentralised planning framework including central Section or and centrally-sponsored schemes, and the Local Area Development Schemes of Parliamentary Constituencies and Assembly Constituencies;