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Union of India - Section

Section 113 in The Central Motor Vehicles Rules, 1989

113. Location of exhaust pipes.

- On and from the date of commencement of this sub-rule, [no exhaust pipe of a motor vehicle including construction equipment vehicle] [Substituted by GSR 116(E), dated 27.2.2002, for 'no exhaust pipe' (w.e.f. 27.8.2002).] [and combine harvester] [Inserted by Notification No. G.S.R. 212 (E) dated 20.3.2015 (w.e.f. 1.4.2015)] shall be located within a distance of 35 millimetres from the fuel line connecting to the fuel tank and engine.