Section 39(1) in Telangana Urban Areas (Development) Act, 1975
(1)The Government may, by notification, constitute an Art Commission for the State, to be called "the [Telangana] [Substituted by G.O.Ms.No.148, MA&UD (M1) Department, dated 31.10.2015.] Urban Art Commission" which shall consist of a Chairman and such other members, representing among others, visual arts or architecture, Indian History or Archaeology and the environmental sciences, as they may appoint.
