Section 10 in Jodhpur Development Authority Appellate Tribunal Rules, 2017
10. What to Accompany the notices to respondents.
- Along with the copy of the notices to the respondents, the following documents shall be send to the respondents:-(i)copy of the memorandum of appeal along with copies of documents filed by the appellant; and(ii)copy of the order appealed against which shall be supplied by the appellant;
