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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977

(b)"dealer" means a person engaged in the business of purchase, sale or storage for sale either wholesale or retail of any one or all of the essential commodities :