Calcutta High Court (Appellete Side)
Uma Sankar Das vs The State Of West Bengal & Ors on 9 July, 2018
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
1 9.7.201894
BP W.P. 19283(W) of 2017 Uma Sankar Das
-vs-
The State of West Bengal & Ors. Mr. Sanajit Kumar Ghosh ... for the Petitioner Mr. Arindam Chattopadhyay ... for the State Affidavit-in-opposition has not yet been filed by Mr. Arindam Chattopadhyay, learned advocate for the State.
Further time to file affidavit-in-opposition is extended by three weeks. Reply, if any, be filed by two weeks thereafter.
Let the matter appear in the Combined Monthly List of October, 2018 under the same heading.
( Samapti Chatterjee, J. )