Allahabad High Court
Irachem Ltd. vs The M.D. U.P.S.I.D.C. & Others on 18 January, 2010
Author: Prakash Krishna
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 50354 of 2000Order Date :- 18.1.2010 Zh Petitioner :- Irachem Ltd. Respondent :- The M.D. U.P.S.I.D.C. & Others Petitioner Counsel :- S.K.Pandey,S.M.H. Zaidi Respondent Counsel :- B.K. Narain,K.S. Kushwaha,S.C. Hon'ble Prakash Krishna.J.
Hon'ble Yogesh Chandra Gupta,J. List has been revised. None is present to press the petition. The writ petition is dismissed in default. Order Date :- 18.1.2010 Zh