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Allahabad High Court

Irachem Ltd. vs The M.D. U.P.S.I.D.C. & Others on 18 January, 2010

Author: Prakash Krishna

Bench: Prakash Krishna, Yogesh Chandra Gupta

Court No. - 36

Case :- WRIT - C No. - 50354 of 2000Order Date :- 18.1.2010
Zh

Petitioner :- Irachem Ltd.

Respondent :- The M.D. U.P.S.I.D.C. & Others
Petitioner Counsel :- S.K.Pandey,S.M.H. Zaidi
Respondent Counsel :- B.K. Narain,K.S. Kushwaha,S.C.

Hon'ble Prakash Krishna.J.

Hon'ble Yogesh Chandra Gupta,J. List has been revised. None is present to press the petition. The writ petition is dismissed in default. Order Date :- 18.1.2010 Zh