Delhi High Court - Orders
Dori Lal Yadav vs The Container Corporation Of India Ltd. ... on 3 September, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4491/2014 and CM APPL. Nos. 39873/2018 and
49732/2024
DORI LAL YADAV .....Petitioner
Through: Mr.Karanjot Singh Mainee, Advocate
versus
THE CONTAINER CORPORATION OF INDIA LTD.
AND ANR .....Respondents
Through: Mr.B.S. Rana, Advocate for R-1 and
2
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 03.09.2024
List on 06.12.2024.
JYOTI SINGH, J
SEPTEMBER 3, 2024/SV
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