Bombay High Court
Psp Projects Limited vs Pandharpur Municipal Council on 17 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 8 OF 2023
Psp Projects Limited ....APPELLANT
V/S
Pandharpur Municipal Council ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 17th August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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