Bombay High Court
Hemprabha Co-Operative Hsg. Society ... vs Kishore C. Waghela And Ors on 15 October, 2019
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
spb/ 10wp8912-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 8912 OF 2019
Hemprabha Co-op.Hsg.Society Ltd., ... Petitioner.
V/s.
Kishore C. Waghela & Ors. ... Respondents.
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Mr. N. N. Bhadrashete, Advocate, for the Petitioner.
Mr. Vishal C. Ghosalkar, Advocate for Respondent Nos.
1 to 3.
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CORAM : UJJAL BHUYAN, J.
DATE : OCTOBER 15, 2019. PC :
1 Heard learned counsel for the parties.
2 Issue notice.
3 Mr. V.C.Ghosalkar, learned counsel, waives notice for Respondents. 4 Respondents to file affidavit within three weeks.
5 Stand over to 27.11.2019.
(UJJAL BHUYAN, J.) .....
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