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Bombay High Court

Hemprabha Co-Operative Hsg. Society ... vs Kishore C. Waghela And Ors on 15 October, 2019

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

         spb/                                                       10wp8912-19.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                   WRIT PETITION NO.            8912       OF 2019

         Hemprabha Co-op.Hsg.Society Ltd.,                        ... Petitioner.

                           V/s.

         Kishore C. Waghela & Ors.                              ... Respondents.
                                      ---
         Mr. N. N. Bhadrashete, Advocate, for the Petitioner.
         Mr. Vishal C. Ghosalkar, Advocate for Respondent Nos.
         1 to 3.
                                  ---

                                           CORAM : UJJAL BHUYAN, J.

DATE : OCTOBER 15, 2019. PC :

1 Heard learned counsel for the parties.
2 Issue notice.
3 Mr. V.C.Ghosalkar, learned counsel, waives notice for Respondents. 4 Respondents to file affidavit within three weeks.
5 Stand over to 27.11.2019.

(UJJAL BHUYAN, J.) .....

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