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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(1) in U.P. Zila Panchayats Service Rules, 1970

(1)Annual confidential report shall also contain an opinion about the integrity of the servant concerned. The form of the integrity certificate shall be as follows :"Nothing has come to my knowledge which castes any reflection on the integrity of..............His general reputation for honesty is good and I certify his integrity."