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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1)(b) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(b)to devise ways and means for the execution of the development plan in all its essentials such as cane varieties (including ratoons) rotation, cane seed, sowing programme, fertilizers and manures ;