Orissa High Court
Essel Mining And Industries vs ) The Sub Registrar on 14 November, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.17322 of 2025
Essel Mining And Industries ..... Petitioner
Ltd, Kolkata
Represented By Adv. - M/s
Sanjit Mohanty(sr.adv.),
Ipsit Aurobindo Acharya
-versus-
1) The Sub Registrar, Bonai, ..... Opposite Parties
Sundergarh
2) The Collector And Dist. Represented By Adv.
Amgistrate,sundargarh -
3) The Dist. Sub Registrar,sundargarh
4) The Principal Accountant General,bbsr G. Mohanty, SC
5) The Deputy Director Mines,koira Circle
6) The Director Of Mines.,bbsr
7) State Of Odisha
8) State Of Odisha
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
14.11.2025 Order No.
05. 1. This matter is taken up through hybrid mode.
2. Learned senior counsel for the petitioner and learned SC for the State are present.
3. Learned senior counsel for the petitioner filed rejoinder after serving the copy thereof on the learned SC for the State.
4. Only O.P. Nos.1 & 2 (the Sub-Registrar, Bonai & the Collector & D.M., Sundargarh) have filed their counter. But, the District Registrar (O.P. No.3), the Page 1 of 2. Director of Mines, Department of Steel and Mines (O.P. No.6) and State of Odisha represented through the Principal Secretary, Department of Steel and Mines (O.P. No.7) have not filed their counter as yet.
5. Learned SC for the State is directed to take instruction whether they (O.P. Nos.3, 6 & 7) shall file counter or not.
6. List this matter on 27.01.2026.
(ANANDA CHANDRA BEHERA) Judge 06. I.A. No.10428 of 2025
1. Interim order, which was continuing till today, the same shall continue till the next date.
2. List this matter on 27.01.2026 for objection and hearing.
(ANANDA CHANDRA BEHERA) Judge Utkalika Signature Not Verified Digitally Signed Signed by:
UTKALIKA NAYAK Reason:
Authentication Page 2 of 2. Location: High Court of Orissa, Cuttack Date: 14-Nov-2025 15:52:08