Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19D(6)] [Section 19D] [Entire Act] State of Bihar - Subsection Section 19D(6)(a) in Bihar and Orissa Excise Rules, 1919 (a)"Methyl Alcohol" means the substance as defined in the Bihar Rules, 1979, framed by the Board of Revenue.