Bombay High Court
Jan Adalat , A Centre For Paralegal ... vs The State Of Maharashtra Thru ... on 12 April, 2019
Bench: R.M. Borde, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1484 OF 2019
Jan Adalat , A Centre For Paralegal Services ....Petitioner
And Legal Aid And Anr
V/S
The State Of Maharashtra Thru Secretary, Law ....Respondent
And Judiciary And Ors CORAM : R.M. BORDE & M. S. KARNIK, JJ DATE : 12th April, 2019 P.C. :
Registry to verify and place the matter before the appropriate Court.
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