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Bombay High Court

Jan Adalat , A Centre For Paralegal ... vs The State Of Maharashtra Thru ... on 12 April, 2019

Bench: R.M. Borde, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1484 OF 2019

 Jan Adalat , A Centre For Paralegal Services                 ....Petitioner
 And Legal Aid And Anr
              V/S
 The State Of Maharashtra Thru Secretary, Law              ....Respondent

And Judiciary And Ors CORAM : R.M. BORDE & M. S. KARNIK, JJ DATE : 12th April, 2019 P.C. :

Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:23:49 :::