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[Cites 0, Cited by 1] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(a) in The Wakf Act, 1995

(a)vest such property in such Board in the same manner and with the same effect as in a trustee of such property for the purposes of sub-section (1) of section 11 of the Administration of Evacuee of Property Act, 1950 (31 of 1950), with effect from the date of such entrustment, and