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Union of India - Section

Section 4 in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013

4. [ Salaries. [Substituted by Notification No. G.S.R. 106(E), dated 11.2.2013 (w.e.f. 27.12.2013).]

- The Chairman shall be paid a salary in the scale of rupees 2,00,000-3,70,000 on Industrial Dearness Allowance, Members and Member-Secretary shall be paid a salary in the scale of rupees 1,80,000 – 3,40,000 on Industrial Dearness Allowance.]