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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(e) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(e)allocation of areas to he developed as 'special areas' wherein new towns, township, large industrial estates or any other type of large development projects may be established;