Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(9) in The Delhi Metro Airport Express Line, General Rules, 2010

(9)The Station Controller (if he possesses the competency certificate) shall work as train operator till such time as another train operator is made available and the senior most booking clerk qualified in the duties of the Station Controller or Assistant Station Controller, wherever provided, shall be in-charge of the Station during the absence of the Station Controller.