Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 27 November, 2024
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.41 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5921-5924/2014
[Arising out of impugned final judgment and order dated 07-11-2013
in FA No. 130/2011 07-11-2013 in FA No. 126/2011 07-11-2013 in COT
No. 21/2011 07-11-2013 in CO No. 1484/2011 passed by the High Court
at Calcutta]
SUSHMA BERLIA Petitioner(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
Date : 27-11-2024 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. H.L. Tiku, Sr. Adv.
Mr. Ashok K. Mahajan, AOR
Ms. Yashmeet, Adv.
For Respondent(s) Mr. Sumit Goel, Adv.
Mr. Ishan Nagar, Adv.
Ms. Aditi, Adv.
Ms. Apurba Pattanayak, Adv.
M/S. Parekh & Co., AOR
Mr. Arjun Garg, AOR
Ms. Kriti Gupta, Adv.
Ms. Sagun Srivastava, Adv.
Mr. Brahma Prakash Soni, Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 16.12.2024, as a last and final opportunity.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2024.12.03 18:31:11 IST Reason:(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)