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Supreme Court - Daily Orders

Sushma Berlia vs M/S Kumar Brothers on 27 November, 2024

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.41                                    COURT NO.11                  SECTION XVI

                                        S U P R E M E C O U R T O F        I N D I A
                                                RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).    5921-5924/2014

     [Arising out of impugned final judgment and order dated 07-11-2013
     in FA No. 130/2011 07-11-2013 in FA No. 126/2011 07-11-2013 in COT
     No. 21/2011 07-11-2013 in CO No. 1484/2011 passed by the High Court
     at Calcutta]

     SUSHMA BERLIA                                                              Petitioner(s)

                                                          VERSUS

     M/S KUMAR BROTHERS & ORS.                                                  Respondent(s)


     Date : 27-11-2024 These petitions were called on for hearing today.

     CORAM :
                                HON'BLE MR. JUSTICE M.M. SUNDRESH
                                HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)                      Mr. H.L. Tiku, Sr. Adv.
                                            Mr. Ashok K. Mahajan, AOR
                                            Ms. Yashmeet, Adv.

     For Respondent(s)                      Mr. Sumit Goel, Adv.
                                            Mr. Ishan Nagar, Adv.
                                            Ms. Aditi, Adv.
                                            Ms. Apurba Pattanayak, Adv.
                                            M/S. Parekh & Co., AOR

                                            Mr. Arjun Garg, AOR
                                            Ms. Kriti Gupta, Adv.
                                            Ms. Sagun Srivastava, Adv.
                                            Mr. Brahma Prakash Soni, Adv.

                                            Mr. Kunal Verma, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

List the matters on 16.12.2024, as a last and final opportunity.

Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2024.12.03 18:31:11 IST Reason:

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)