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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(3) in Haryana Value Added Tax Rules, 2003

(3)A Halwaii, desirous of making offer of composition, shall write the offer in the following form of application and present the same either in person or through his authorised agent to the appropriate assessing authority -Form of applicationI ........................................................... (name), aged ........ (Years), son of Shri ....................................... resident of ......................... (Address), town: .............., District: ................, *proprietor/partner/Karta/manager/director/authorised signatory of business of making and selling Halwaii goods exclusively in the name and style of M/s ......................................................................., situated at .......................................... (Place), District: ......................, do hereby solemnly affirm and declare truly and correctly as under -