Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 24 in Punjab Gau-Sewa Commission Act, 2014 24. Power of the Government to call for reports, returns etc. - The Government may call for such reports, returns and statements from the Commission from time to time, as it may consider necessary.
