Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(4) in Tamil Nadu Panchayats (Elections) Rules, 1995

(4)The Returning Officer shall not start the process of election unless there be present a majority of the Ward members of the District Panchayat or the Pan-chayat Union Council, as the case may be.