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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(e) in The West Bengal Factories Rules, 1958

(e)[ the means of supply of cooled drinking water shall be either directly through taps connected to water-coolers or any other system for cooling of water, or by means of vessels, receptacles or tanks fitted with taps and having dust proof covers and placed on raised stands or platforms in shade, and having suitable arrangement of drainage to carry away the spilt water. Such vessels, receptacles or tanks shall be kept clean and the water renewed at least once every day.] [Inserted by W. B. Factories Amendment Rules, 1991.]