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State of Bihar - Section

Section 35 in Bihar Police Act, 2007

35. Discharge of duty of any subordinate officer by the senior police officer.

- The senior police officer may discharge the duties of any of his subordinate officer vested through law or legal order and shall assist and support in duties of his subordinate officer shall protect the duties of his subordinate officer or other persons working under his legal command or authority, whenever it seems urgent or important to make the law completely or accessibly effective.