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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(2)(f) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(f)the arrangements for the conduct of [Secondary School Certificate Examination, Higher Secondary School Certificate Examination] [Substituted for 'Secondary School Certificate Examination' by Gujarat 14 of 2002, dated 6th April, 2002.] and other examinations and publication of results;