Punjab-Haryana High Court
Punjab Small Industries & Export ... vs Harnek Singh And Others on 8 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 5472 OF 2001(O &M)
( L.A.C. NO. 22 OF 1998)
Punjab Small Industries & Export Corporation Ltd.
...............Appellant
Versus
Harnek Singh and others
................Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Indresh Goel, Advocate for PSIEC.
Mr. Akshay Bhan, Advocate for the landowners
Mr. Yatinder Sharma, Deputy Advocate General, Punjab.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.
(RAJESH BINDAL) JUDGE 8.4.2011 A.Gupta