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Punjab-Haryana High Court

Punjab Small Industries & Export ... vs Harnek Singh And Others on 8 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                     R.F.A. NO. 5472 OF 2001(O &M)
                                        ( L.A.C. NO. 22 OF 1998)




Punjab Small Industries & Export Corporation Ltd.

                                                 ...............Appellant


                    Versus

Harnek Singh and others
                                                 ................Respondents



CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present: Mr. Indresh Goel, Advocate for PSIEC.

           Mr. Akshay Bhan, Advocate for the landowners

           Mr. Yatinder Sharma, Deputy Advocate General, Punjab.



RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.

(RAJESH BINDAL) JUDGE 8.4.2011 A.Gupta