Himachal Pradesh High Court
Bal Krishan Through Lrs. vs . Bhagat Ram & on 8 August, 2023
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Bal Krishan through LRs. vs. Bhagat Ram & others.
CMP(M)No.305 of 2023 08.08.2023 Present: Mr. H.S. Rangra Advocate for the of applicants.
Mr. G.R. Palsra, Advocate, for respondents rt No.1 & 18.
None for respondents No.2,3 & 10, though served.
Respondents No.4,6,7,9,11,12,13 & 19 are proceeded against ex parte on 30.05.2023, however, respondent No.9, present in person today.
CMP(M)No.305 of 2023 a/w CMP(M) Nos.955 & 956 of 2023 Issue notice to the proposed LRs of deceased respondent No.8, Geeta Devi, as mentioned in Para-2 of the applications, returnable within four weeks, on taking steps within a period of one week.
In the meantime, reply, if any, be also filed by proposed legal representatives.
(Rakesh Kainthla) Judge August 08, 2023 (reena) ::: Downloaded on - 09/08/2023 20:39:19 :::CIS