Section 29(2)(b) in The Bihar Motor Transport Workers Rules, 1962

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(2)(b) in The Bihar Motor Transport Workers Rules, 1962

(b)the employer has before said day or substituted day whichever is earlier:-

(i)delivered a notice at the office of the Inspector of his intention to require the worker to work on the said day and the day which is to be substituted; and

(ii)displayed a notice to that effect at the premises.

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State of Bihar - Subsection

Section 29(2)(b) in The Bihar Motor Transport Workers Rules, 1962