Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(1)(b) in Ajmer Development Authority Act, 2013

(b)the Trust functioning in the area covered by the urban area of Ajmer, immediately before such constitution, shall stand dissolved;