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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(k) in Uttarakhand Technical University Act, 2005

(k)to receive gifts, grants, donations or benefactions from the state Government or the Central Government and to receive bequests, donations or transfers of movable or immovable property from testators, donors or transferor, as the case may be, and to hold and manage the same;