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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(a) in The Maharashtra Universities Act, 1994

(a)to consider and report on any matter referred to it by the Management Council, Academic Council or Board of College and University Development [or the Board of University Teaching and Research;] [These words were added by Maharashtra 55 of 2000, section 27(a).]