Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 1 in Cochin Christian Succession Act, 1097 1. Short title and commencement. - This Act may be called as "The Cochin Christian Succession Act, VI of 1097" and it shall come into force on 18th Dhanu 1097.
