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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxxvii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxxvii)prescribing the [* * *] [The words 'tenure and' were deleted by Maharashtra 13 of 1967, Section 8(a).] terms and conditions of service subject to which [persons holding posts in Class III or Class IV service of the State Government] [These words were substituted for the words 'members of the State service', by Maharashtra 13 of 1967, Section 8(b).] shall be taken over by the Zilla Parishad under section 242;