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Chattisgarh High Court

The Commissioner Of Income Tax ... vs Confederation Of Pharma Dealers ... on 29 April, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                      TAXC No. 10 of 2022
     The Commissioner Of Income Tax (exemption) Versus Confederation Of Pharma Dealers
                                        Association




29/04/2022

Shri Amit Chaudhari along with Shri Ajay Kumrani, Advocates for the appellant.

Learned counsel for the appellant prays for and is allowed eight weeks time to remove the default. 

                          SD/-                                    SD/-

                  (Goutam Bhaduri)                       (N.K.Chandravanshi)
                        Judge                                   Judge




Amardeep