Section 53A in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
53A. Requisitioning Officer for realisation as public demand of dues.
- The Cane Officer/ Special Cane Officer shall be the requisitioning officer for realisation as public demand of dues under Sections- 4, 34, 43, 44, 45, 46, 47, 48 and 49 of this Act.
