Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 249(6)] [Section 249] [Entire Act]

State of Assam - Subsection

Section 249(6)(ii) in The Assam Excise Rules, 2016

(ii)No shop shall be put up for settlement in a lot with another shop unless the previous sanction from the Excise Commissioner has been obtained.