Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61H in The Prevention of Food Adulteration Rules, 1955 61H. [ Use of Acid Treated Starch in Sugar Confectionery. [Inserted by G.S.R. 488(E), dated 9th June, 2010 (w.e.f. 9-6-2010).] - Acid Treated Starch may be used in sugar confectionery not exceeding GMP level.]
