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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(xxiv) in The Netaji Subhas Open University Act, 1997

(xxiv)to determine standards and to specify conditions for the admission of students to courses of study of the University which may include examination, evaluation and any other method of testing;