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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2) in The M.P. Cinemas (Regulation) Rules, 1972

(2)The main leads for circuit "A" shall where possible, be kept entirely on the stage side of the proscenium wall and those for B and C entirely on the auditorium side of that wall.