Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(j) in The Punjab Co-operative Societies Act, 1961 (j)"Registrar" means a person appointed to perform the functions of the Registrar of Co-operative Societies under this Act, [****] [Omitted by Punjab Act No. 6 of 1974 Section 2.].
