Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(4)On receipt of such concurrence, the University shall confer the autonomous status on the college, the institution or the department, as the case may be.