Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Indira Gandhi Matritva Sahyog Rules, 2016 8. Verification Tool. - The Mother Child Protection Card shall be the primary verification tool for the beneficiaries to avail maternity benefit under these rules.
