Supreme Court - Daily Orders
Gopa Bahadur vs High Court Of Judicature At Allahabad on 1 August, 2022
Bench: Hemant Gupta, Vikram Nath
ITEM NO.4 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11979/2022
(Arising out of impugned final judgment and order dated 04-03-2022
in WA No. 2650/2022 passed by the High Court of Judicature at
Allahabad)
GOPA BAHADUR Petitioner(s)
VERSUS
HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR. Respondent(s)
(FOR ADMISSION )
Date : 01-08-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Jai Bansal, Adv.
Mr. Somesh Chandra Jha, AOR
Mr. Abhishek Verma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. We do not find any ground to interfere with the order passed by the High Court.
The special leave petition is, accordingly, dismissed. Pending application(s), if any, also stand disposed of.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SWETA BALODI Date: 2022.08.01 16:34:10 IST Reason: