Bombay High Court
Jeevanjyoti Krida Va Shikshan Prasarak ... vs The State Of Maharashtra Through ... on 21 September, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST) NO.36273 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 21st September 2018 Three weeks time (i.e.12.10.2018) is granted as a last chance to remove office objection.
S.O. to 15.10.2018.
REGISTRAR (JUDL-I) RJ-I/ARD/21.09.2018 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 27/09/2018 23:29:50 :::