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Union of India - Section

Section 78 in The Armed Forces Tribunal (Practice) Rules, 2009

78. Annexures to the affidavit.

—Document accompanying an affidavit shall be referred to therein as Annexure No. .....................and the attestor shall make the following endorsement thereon:— “This is the document marked as Annexure No. .....................in the affidavit of.....................(Signature)Name and Designation of the attestor with date.” __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.